Delhi High Court - Orders
State vs Ariz Khan Alias Junaid Alias Anna Alis ... on 10 March, 2023
Author: Siddharth Mridul
Bench: Siddharth Mridul, Amit Sharma
$~ Special DB-Item-4 & 5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
4
+ DEATH SENTENCE REF. 1/2022
STATE ..... Petitioner
Through: Mr. Rajesh Mahajan, Spl. PP
along with Ms. Asha Tiwari &
Ms. Jyoti Babbar, Mr. Ranjeeb
Kamal Bora & Mr. Kuldeep
Chauhan, Advocates with
Inspector Daleep Kumar, P.S.;
Crime Branch..
versus
ARIZ KHAN ALIAS JUNAID ALIAS ANNA ALIS SALIM
..... Respondent
Through: Mr. Prashant Prakash and Ms.
Qausar Khan, Advocates.
5
+ CRL.A. 9/2022
ARIZ KHAN ..... Appellant
Through: Mr. Prashant Prakash and Ms.
Qausar Khan, Advocates.
versus
STATE OF DELHI ..... Respondent
Through: Mr. Rajesh Mahajan, Spl. PP
along with Ms. Asha Tiwari &
Ms. Jyoti Babbar, Mr. Ranjeeb
Kamal Bora & Mr. Kuldeep
Chauhan, Advocates with
Inspector Daleep Kumar, P.S.;
Crime Branch.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 10.03.2023 Signature Not Verified Signed By:DURGESH NANDAN Death Sentence Ref. 1/2022 & CRL. A. 9/2022 Page 1 of 2 Signing Date:17.03.2023 10:16:52 The Government of NCT of Delhi (GNCTD) is directed to ensure that the requisite report, in terms of the directions, issued by this Court vide order dated 27.01.2023, are filed, by the concerned Jail Superintendent, in respect of Ariz Khan, before this Court, within a period of two weeks from today, after providing an advance copy thereof, to learned counsel appearing on behalf of the parties.
Renotify on 14.04.2023.
Copy of the order may be communicated to the concerned Jail Superintendent, for necessary information and compliance.
Copy of the order also be uploaded on the website of this Court.
SIDDHARTH MRIDUL, J AMIT SHARMA, J MARCH 10, 2023/rs Signature Not Verified Signed By:DURGESH NANDAN Death Sentence Ref. 1/2022 & CRL. A. 9/2022 Page 2 of 2 Signing Date:17.03.2023 10:16:52