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State of Nagaland - Section

Section 129 in Nagaland Excise Rules

129. Spirits to be issued only at prescribed strength.

- Country spirits will only be issued at the strength prescribed in the licence. Half a degree above or below these strengths will be considered as correct but the exact strengths must be recorded on the cask ticket which must be attached at the time of issue to every cask.Variation of half a degree allowed. - The Officer-in- charge must see that a sufficient stock of liquor reduced to the prescribed strength is always kept ready for issue. The reduction of the spirit to the issue strengths is the duty of the distiller and contractor.