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Supreme Court - Daily Orders

Himanshu Verma vs Union Of India on 15 May, 2018

     ITEM NO.99                             REGISTRAR COURT. 1                      SECTION XVII

                                      S U P R E M E C O U R T O F          I N D I A
                                              RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Petition(s) for Special Leave to Appeal (C)                          No(s).    8158/2018

     HIMANSHU VERMA                                                             Petitioner(s)

                                                         VERSUS

     UNION OF INDIA & ORS.                                                      Respondent(s)

     (FOR ADMISSION and I.R. and IA No.34434/2018-CONDONATION OF DELAY
     IN FILING )

     Date : 15-05-2018 This petition was called on for hearing today.



     For Petitioner(s)
                                           Dr. Kailash Chand, AOR

     For Respondent(s)
                                          Mr. Deepak Tyagi, Adv.
                                          Mr. B. V. Balaram Das, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent Nos.1 to 5 have already filed counter affidavit.

The matter stands complete. Registry to process the matter for listing before the Hon'ble Court, as per rules.

KAPIL MEHTA Registrar Signature Not Verified 15.5.2018 rd Digitally signed by RUPAM DHAMIJA Date: 2018.05.19 13:30:34 IST Reason: