Supreme Court - Daily Orders
Himanshu Verma vs Union Of India on 15 May, 2018
ITEM NO.99 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s). 8158/2018
HIMANSHU VERMA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.34434/2018-CONDONATION OF DELAY
IN FILING )
Date : 15-05-2018 This petition was called on for hearing today.
For Petitioner(s)
Dr. Kailash Chand, AOR
For Respondent(s)
Mr. Deepak Tyagi, Adv.
Mr. B. V. Balaram Das, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos.1 to 5 have already filed counter affidavit.
The matter stands complete. Registry to process the matter for listing before the Hon'ble Court, as per rules.
KAPIL MEHTA Registrar Signature Not Verified 15.5.2018 rd Digitally signed by RUPAM DHAMIJA Date: 2018.05.19 13:30:34 IST Reason: