Rajasthan High Court - Jaipur
Smt. Kiran Bairwa W/O Ghanshyam Bairwa ... vs Ghanshyam Bairwa S/O Shri Hari Prasad ... on 12 December, 2019
Bench: Sabina, Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Misc. Application No. 1897/2019
In
D.B. Civil Miscellaneous Appeal No. 4847/2019
Smt. Kiran Bairwa W/o Ghanshyam Bairwa D/o Shri Bhonri Lal
Bairwa
----Appellant
Versus
Ghanshyam Bairwa S/o Shri Hari Prasad Hairwa
----Respondent
For Appellant(s) : Mr. Darshan Shree Verma, Advocate HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 12/12/2019 Heard.
Application is allowed for the reasons stated therein. Delay in filing the appeal is condoned.
(NARENDRA SINGH DHADDHA),J (SABINA),J Gourav/Jatin /21 (Downloaded on 07/06/2021 at 06:41:13 AM) Powered by TCPDF (www.tcpdf.org)