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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Mizoram - Subsection

Section 64(1)(b) in Mizoram Police Act, 2011

(b)habitually commits, or attempts to commit, or abets the commission of, the offence of kidnapping, abduction, extortion, cheating or mischief, or any offence punishable under Chapter XII of the Indian Penal Code (45 of 1860), or under section 489A, 489B, 489C, 489D or 489D of that Code; or