Section 30 in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974
30. Chief Wild Life Warden or the issuing officer to maintain register.
- The Chief Wild Life Warden or the issuing officer shall maintain in his office a register in which all applications made under Rule 20 shall be entered and the register shall contain the following particulars, namely(a)the date of application;(b)the date of receipt in his office;(c)the particulars of the hunting licence possessed by the applicant;(d)whether the application has been granted or rejected.An issuing officer will send a copy of this record to the Chief Wild Life Warden on the 10th of each month.
