Supreme Court - Daily Orders
Samar Bijoy Roy vs Mukul Roy on 6 November, 2024
ITEM NO.13 REGISTRAR COURT SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14978/2021
SAMAR BIJOY ROY Petitioner(s)
VERSUS
MUKUL ROY Respondent(s)
Date : 06-11-2024 This petition was called on for hearing today.
For Petitioner(s)
Mr. Asit Kumar Roy, Adv.
Mr. Subrata Chakraborty, Adv.
Mr. Soumya Dutta, AOR
Mr. Siddhant Upmanyu, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on the sole respondent but none has entered appearance.
Registry to process the matter for listing before the Hon’ble Court, as per rules.
SUJATA SINGH Registrar rd Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2024.11.07 16:51:41 IST Reason: