Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 13(4)] [Section 13] [Entire Act] State of Punjab - Subsection Section 13(4)(a) in East Punjab Urban Rent Restriction Act, 1949 (a)does not occupy it for a continuous period of three months from the date of such eviction, or