Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 167(4)] [Section 167] [Entire Act]

State of West Bengal - Subsection

Section 167(4)(c) in West Bengal Municipal (Building) Rules, 2007

(c)No structure shall be allowed to be raised from the top of the retaining wall or protective wall;
(iii)