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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Maharashtra - Subsection

Section 69(1) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(1)Subject to the provisions of section 70, there shall be paid to the Chairman and the Deputy Chairman of a Panchayat Samiti honoraria of [three thousand rupees and one thousand and five hundred rupees] [These words were substituted for the words 'one thousand rupees and eight hundred rupees' by Maharashtra 11 of 1994, Section 4.] per month, respectively.