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Tripura High Court

The Oriental Insurance Company Limited vs Smt. Aparna Nath & Others on 22 September, 2023

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                      HIGH COURT OF TRIPURA
                            AGARTALA
                I.A. No.01/2023 in MAC.APP. No.89/2023
                         MAC.APP. No.89/2023

The Oriental Insurance Company Limited
                                               ......... Appellant/Applicant(s).
                                VERSUS
Smt. Aparna Nath & others
                                                        .........Respondent(s).

For Appellant/Applicant(s) : Mr. Biswanath Majumder, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH Order 22/09/2023 Appellant-Insurance Company is aggrieved by the award dated 17.03.2023 passed by the learned Member, Motor Accident Claims Tribunal, North Tripura, Dharmanagar in case No. T.S.(MAC) 30 of 2017.

Issue notice upon the respondents in the limitation matter [I.A. No.01 of 2023] and also on the main memo of appeal [MAC.APP. No.89 of 2023] under ordinary process and speed post, for which requisites be filed within one week.

Notice is made returnable on 22.11.2023.

(APARESH KUMAR SINGH), CJ PULAK BANIK Date: 2023.09.22 15:26:31 +05'30'