Bombay High Court
Biogaia Ab vs The Controller General Of Patents ... on 18 October, 2023
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
68-wp-12987-2023.doc
Sonali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.12987 OF 2023
Biogaia AB ...Petitioner
Versus
The Controller General of Patents
Designs and Trade Marks ...Respondent
Mr. Ashish Kamat, Senior Counsel a/w. Ms. Charu Shukla and Ms. Tulsi
Mansingka, for the Petitioner.
CORAM : MADHAV J. JAMDAR, J.
DATED : 18th OCTOBER 2023 P.C. :
1. Office to verify and submit the report before this Court.
2. Stand over to 23rd October 2023.
[MADHAV J. JAMDAR, J.] 1/1 Signed by: Sonali Patil Designation: PA To Honourable Judge Date: 19/10/2023 10:21:49