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State of Assam - Section

Section 31 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

31.

Commission's recommendation/select list of candidates for recruitment to the post(s) of Govt. Deptt. shall be finalized and sent to the Govt. and the same shall be notified in Commission's Notice Board as well as in the Commission's website.Chapter-IV Combined Competitive Examination: