Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(3)] [Section 50] [Entire Act] Union of India - Subsection Section 50(3)(i) in The Central Motor Vehicles Rules, 1989 (i)where the total number of alpha numeric characters in the registration mark is even, then, equal number of alpha numeric character in each line; and