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State of Uttar Pradesh - Section

Section 16 in The U.P. (Regulation Of Building Operations) Directions, 1960

16. Suitability of the site for development. -

No building shall be erected on a site liable to flood or on a slope forming an angle of more than 45 degrees with the horizontal plane or on soil unsuitable for percolation or in sandy beds, or on site which comprises or includes a pit, a quarry or other excavation or on damp site or filled up site, unless in the case of filled up site, the foundations are laid on firm soil.