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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(a) in National Rural Employment Guarantee Scheme - AP Social Audit Rules, 2008

(a)The social audit teams including the SRPs, DRPs and the VSAs shall necessarily follow the code of conduct laid down below:
(i)The social audit shall exhibit high standards of impartiality and integrity in their operation.
(ii)They shall conduct themselves with dignity in the village.
(iii)They shall stay only in the houses of wage seekers.
(iv)They shall accept the food arranged by Village Organization of SHGs only. VO shall be paid L 100 per day per social auditor to cover the expenses by the DRP.