Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Karnataka - Subsection Section 6(2) in Chalukya's Heritage Area Management Authority Act, 2017 (2)The State level Advisory Committee may co-opt four persons who are experts in the field of Heritage, Archaeology, Tourism or Environment as members.
