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[Cites 0, Cited by 0] [Section 610(1)] [Section 610] [Entire Act]

State of West Bengal - Subsection

Section 610(1)(b) in The Calcutta Municipal Corporation Act, 1980

(b)fails to comply with any order or direction lawfully given to him or any requisition lawfully made to him under any such section, sub-section, clause or proviso or other provision,