Section 27(4)(iv) in Rubber Rules, 1955

[Cites 0, Cited by 0] [Section 27(4)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(4)(iv) in Rubber Rules, 1955

(iv)to call for information, documents and returns and to inspect or cause to be inspected, accounts and places of storage or of business, as required or provided by the Act or these rules.

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Union of India - Subsection

Section 27(4)(iv) in Rubber Rules, 1955