Bombay High Court
Bharat Enterprises And 4 Others vs Competent Authority Dy Registrar Of Co ... on 20 December, 2021
Author: G.S.Kulkarni
Bench: G.S.Kulkarni
1/1 33 wpl 29025.21.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
Writ Petition (L) No.29025 of 2021
Bharat Enterprises & Ors. ... Petitioners
v/s.
Competent Authority ... Respondents
Dy. Registrar of CHS & Ors.
Mr. Zaid Ansari for Petitioner. Mr. Mukul Taly a/w Sayali Charpure for Respondent Nos. 3 to 5.
CORAM : G.S.KULKARNI, J 20th December 2021 P.C.
1. Stand over to 11th January, 2022.
(G.S.KULKARNI, J) Lata Panjwani, P.S. ::: Uploaded on - 22/12/2021 ::: Downloaded on - 22/12/2021 21:41:14 :::