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State of Uttar Pradesh - Section

Section 10 in The U.P. Scheduled Commodities Distribution Order, 1990

10. False presentation and keeping in possession of invalid identity cards.

(1)No identity card-holder shall intentionally present an identity card whether by himself or through any other person, which he knows or has reason to believe includes units for which he is not lawfully entitled to obtain Scheduled Commodities under this Order. Such card is hereinafter in this order called an Invalid Identity Card'.
(2)No identity card-holder shall keep in his possession any invalid identity card.