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[Cites 0, Cited by 17] [Entire Act]

State of Karnataka - Section

Section 27 in Karnataka Agricultural Produce Marketing Act 1966

27. Publication of names of elected members.

- The Deputy Commissioner shall [within two working days] [Inserted by Act 23 of 2007 w.e.f. 16.8.2007] publish the names of all the elected members by a notification in the official Gazette.