Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Chattisgarh - Subsection Section 57(2) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973 (2)The directions given under this section shall be binding on the Town and Country Development Authority and that authority shall give effect to them forthwith.
