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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(7)(a) in Telangana Land Reforms (Ceiling on Agricultural Holdings) Act, 1973

(a)whether any transfer or creation of a trust effected on or after the 24th January, 1971 had been effected in anticipation of, and with a view to avoiding or defeating the objects of, any law relating to a reduction in the ceiling on agricultural holdings;