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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(7) in The Haryana Clinical Establishments (Registration and Regulation) Rules, 2018

(7)If no appeal is filed against the decision of the authority within three months from the date of the order, the orders of the authority shall be final.Annexure 1[see rule 9 (1)]Application Form for Provisional Registration of Clinical Establishments