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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(10) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(10)If the Central Government decides not to renew the permission, its decision along with the recommendation received from the Council shall be conveyed to the applicant, with copies to the Council and the concerned University.