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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(iv) in RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Regulations, 2003

(iv)no person makes any obstruction upon any land not being private property, except steps over drain in any public street.