Section 1 in U.P. Zila Panchayat (Maintenance and Weeding of Records) Rules, 1968
1. Short title and commencement.
(1)These Rules may be called the Uttar Pradesh [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.] (Maintenance and Weeding of Records) Rules, 1968.(2)They shall come into force with effect from the date of their publication in the Gazette.
