Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(xv) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993 (xv)"Live Load" means all loads except dead loads that may be imposed on structure. Wind loads will also be considered as live loads;
