Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 19] [Entire Act]

Union of India - Section

Section 1 in The Sale Of Goods Act, 1930

1. Short title, extent and commencement.—

(1)This Act may be called the Sale of Goods Act, 1930.
(2)It extends to the whole of India except the State of Jammu and Kashmir.
(3)It shall come into force on the 1st day of July, 1930.