Delhi High Court - Orders
Rajeev Kapoor vs Janak Kapoor & Anr on 2 March, 2020
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 165/2020
RAJEEV KAPOOR
..... Appellant
Through : Mr.Pramod Kumar Ahuja, Adv.
versus
JANAK KAPOOR & ANR ..... Respondents
Through : None
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 02.03.2020 CM APPL.No.8525/2020 Exemption allowed, subject to all just exceptions. The application stands disposed of. RFA 165/2020 & CM APPL.No.8526/2020 Vide the impugned judgment dated 17.12.2019 passed by Additional District Judge-10 (Central), Tis Hazari Courts, Delhi the counter claim filed by the appellant herein was rejected.
Issue notice to the respondents by all modes on filing PF returnable on 05.05.2020.
YOGESH KHANNA, J.
MARCH 02, 2020 VLD