Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8]

Himachal Pradesh High Court

Sukru Ram vs . State Of H.P. & Others on 3 January, 2023

Bench: Sabina, Sushil Kukreja

Sukru Ram Vs. State of H.P. & Others .

CWPOA No. 4606 of 2020.

03.01.2023 Present: Mr. Ramakant Sharma, Advocate for the petitioner.

Mr. I.N. Mehta, Senior Additional Advocate General with Ms. Seema Sharma, Deputy Advocate General for the respondents.

Admit.

Interim order to continue.

(Sabina) Judge (Sushil Kukreja) Judge January 03, 2023(ps) ::: Downloaded on - 04/01/2023 20:33:48 :::CIS