Himachal Pradesh High Court
Sukru Ram vs . State Of H.P. & Others on 3 January, 2023
Bench: Sabina, Sushil Kukreja
Sukru Ram Vs. State of H.P. & Others .
CWPOA No. 4606 of 2020.
03.01.2023 Present: Mr. Ramakant Sharma, Advocate for the petitioner.
Mr. I.N. Mehta, Senior Additional Advocate General with Ms. Seema Sharma, Deputy Advocate General for the respondents.
Admit.
Interim order to continue.
(Sabina) Judge (Sushil Kukreja) Judge January 03, 2023(ps) ::: Downloaded on - 04/01/2023 20:33:48 :::CIS