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Supreme Court - Daily Orders

Asst. Commissioner Of Income Tax Delhi 8 vs Sabh Infrastructure Ltd. on 30 July, 2018

Bench: Rohinton Fali Nariman, Indu Malhotra

     ITEM NO.31                               COURT NO.9                 SECTION XIV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 24767/2018

     (Arising out of impugned final judgment and order dated 25-09-2017
     in WP(C) No. 1357/2016 passed by the High Court Of Delhi At New
     Delhi)

     ASST. COMMISSIONER OF INCOME TAX                                     Petitioner(s)

                                                     VERSUS

     SABH INFRASTRUCTURE LTD.                                             Respondent(s)

     (FOR ADMISSION and I.R. and IA No.97092/2018-CONDONATION OF DELAY
     IN FILING)

     Date : 30-07-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MS. JUSTICE INDU MALHOTRA

     For Petitioner(s)                   Mr. P.S. Narasimha, ASG
                                         Ms. Rukhmini Bobde, Adv.
                                         Ms. Rashmi Malhotra, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)                   Mr. Salil Kapoor, Adv.
                                         Mr. Sumit Lalchandani, Adv.
                                         Ananya Kapoor, Adv.
                                         Ms. Soumya Singh, Adv.
                                         Mr. Praveen Swaroop, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.07.30 16:29:59 IST Reason: