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State of Bihar - Section

Section 6 in The Bihar Jail Service Rules, 1953

6.

The Commission shall announce in such manner, as it thinks fit, the number of vacancies in the Junior Branch of the Service to be filled by direct recruitment on the result of a competitive examination and shall invite applications from candidate eligible for appointment under Rule 8. The competitive examination shall be conducted by the Commission and unless otherwise notified will normally be between the months of November and February.