Gujarat High Court
Gac Shipping (I) Pvt Ltd vs Union Of India on 2 August, 2011
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No 320 of 2002
with
SPECIAL CIVIL APPLICATION NO. 323 OF 2002
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GAC SHIPPING (I) PVT LTD
Versus
UNION OF INDIA
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Appearance:
1. Special Civil Application No. 320 of 2002
Mr A.Sundaram with Mr. Mayank Buch for SINGHI & CO
for Petitioners.
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CORAM : CHIEF JUSTICE MR DM DHARMADHIKARI
and
MR.JUSTICE M.H.KADRI
Date of Order: 11/01/2002
ORAL ORDER
(Per : CHIEF JUSTICE MR DM DHARMADHIKARI) Issue notice returnable on 25th January, 2002. Mr. D. N. Patel, learned counsel waives service of Notice on behalf of respondent No.1.
Direct service is permitted.
(D.M. Dharmadhikari, C. J.) (M.H. Kadri, J.) parekh