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Gujarat High Court

Gac Shipping (I) Pvt Ltd vs Union Of India on 2 August, 2011

     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD



     SPECIAL CIVIL APPLICATION No 320 of 2002
      with
      SPECIAL CIVIL APPLICATION NO. 323 OF 2002



     --------------------------------------------------------------
     GAC SHIPPING (I) PVT LTD
Versus
     UNION OF INDIA
     --------------------------------------------------------------
     Appearance:
     1. Special Civil Application No. 320 of 2002
        Mr A.Sundaram with Mr. Mayank Buch for SINGHI & CO
        for Petitioners.


     --------------------------------------------------------------


              CORAM : CHIEF JUSTICE MR DM DHARMADHIKARI
                                 and
                      MR.JUSTICE M.H.KADRI


              Date of Order: 11/01/2002


ORAL ORDER

(Per : CHIEF JUSTICE MR DM DHARMADHIKARI) Issue notice returnable on 25th January, 2002. Mr. D. N. Patel, learned counsel waives service of Notice on behalf of respondent No.1.

Direct service is permitted.

(D.M. Dharmadhikari, C. J.) (M.H. Kadri, J.) parekh