Delhi High Court - Orders
Emergy Enviro Pvt Ltd- Sine Iit Bombay ... vs Council For Scientific And Industrial ... on 11 November, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13244/2022
EMERGY ENVIRO PVT LTD- SINE IIT BOMBAY
COMPANY ..... Petitioner
Through: Mr. Raghav Alok and Ms.
Vasudha Trivedi, Advs.
versus
COUNCIL FOR SCIENTIFIC AND INDUSTRIAL
RESEARCH & ORS. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 11.11.2022 Awaiting service of notice on the respondent Nos. 1, 2 and 3, let this matter be called again on 25.01.2023.
YASHWANT VARMA, J.
NOVEMBER 11, 2022 bh Signature Not Verified Digitally Signed By:NEHA Signing Date:14.11.2022 18:07:27