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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(4) in The Chhattisgarh, Micro and Small Enterprises Facilitation Council Rules, 2006

(4)The quorum of the meeting of the Council shall be two-third of the total number of members of the Council. If at any lime, the quorum is not present, the Chairperson of the Council shall adjourn the meeting to such future date and time as he may fix and a fresh notice shall be given for such meeting and no quorum shall be necessary for such adjourned meeting.