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State of Bihar - Section

Section 188 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

188. Scaffold construction.

- The employer shall ensure at a construction site of a building or other construction work that-
(a)every scaffold and every component thereof is of adequate construction, made of sound material and free from defects and is safe for the purposes for which it is intended for use;
(b)in case bamboo is used for scaffolding, such bamboo is of suitable quality, good condition, free from protruding knots and stripped-off to avoid any injury to building workers during handling such bamboo;
(c)all metal scaffolds used in building or other construction work conform to the relevant national standards.