Supreme Court - Daily Orders
Union Of India vs M.V. Mohanan Nair on 13 April, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
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ITEM NO.46 + 66 (MM) COURT NO.3 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21803/2014
(Arising out of impugned final judgment and order dated 24/06/2013
in OP No. 2000/2013 passed by the High Court Of Kerala At
Ernakulam)
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
M.V. MOHANAN NAIR Respondent(s)
(with appln. (s) for impleadment and intervention and interim
relief and office report)
I.A.No.8 (Appln. for intervention)
WITH
SLP(C) No. 22181/2014
(With Office Report)
SLP(C) No. 23335/2014
(With Office Report)
SLP(C) No. 23333/2014
(With appln. (s) for intervention)
T.P.(C) No. 377/2015
(With appln. (s) for stay and Office Report)
SLP(C) No. 18227/2015
(With Interim Relief and Office Report)
SLP(C) No. 14918-14919/2016
(With Office Report)
T.P.(C) No. 373/2015
(With appln. (s) for stay and Office Report)
SLP(C) No. 15531-15532/2016
(With Interim Relief and Office Report)
SLP(C) No. 20058-20102/2016
(With Interim Relief and Office Report)
SLP(C) No. 27058-27070/2016
(With Interim Relief and Office Report)
SLP(C) No. 33259/2016
(With Interim Relief and Office Report)
SLP(C) No. 34997/2016
(With Office Report)
SLP(C) No. 34998/2016
(With Office Report)
Signature Not Verified
SLP(C) No. 34999/2016
Digitally signed by OM
PARKASH SHARMA
Date: 2017.04.15
(With Office Report)
12:43:25 IST
Reason:
SLP(C) No. 35000/2016
(With Office Report)
SLP(C) No. 35001/2016
(With Office Report)
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SLP(C) No. 33512/2016
(With Interim Relief and Office Report)
SLP(C) No. 35002/2016
(With WITH Office Report)
SLP(C) No. 35004/2016
(With WITH Office Report)
SLP(C) No. 31125/2016
(With WITH Office Report)
SLP(C) No. 32992/2016
(With WITH Office Report)
SLP(C) No. 34996/2016
(With WITH Office Report)
SLP(C) No. 36450/2016
(With WITH Office Report)
SLP(C) No. 37709/2016
(With WITH Office Report)
SLP(C) No. 36448/2016
(With WITH Office Report)
SLP(C) No. 33706/2016
(With appln. (s) for permission to place addl. documents on record)
S.L.P.(C)...CC No. 6042/2017
(With appln. (s) for c/delay in filing SLP and Office Report)
WITH
SLP(C)No.8557-8576/2017
(With interim relief and office report)
Date : 13/04/2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Ranjit Kumar,S.G.
Mr. Kailash Vasudev,Sr.Adv.
Mr. Mohan Pandey,Adv.
Mr. Gaurav Sharma,Adv.
Mr. Mukesh Kumar Maroria,Adv.
Ms. Reklha Pandey,Adv.
Mr. Ajay Sharma,Adv.
Mr. Vijay Prakash,Adv.
Mr. Zoheb Hussain,Adv.
Mrs. Anil Katiyar,Adv.
Mr. B. Krishna Prasad,Adv.
Mr. Rameshwar Prasad Goyal,Adv.
Ms. Sushma Suri,Adv.
Mr. D.S. Mahra,Adv.
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Mr. P.S. Patwalia,ASG
Mr. Pradeep Misra,Adv.
Ms. Ritu Bhardwaj,Adv.
Ms. Sunita Hazarika,Adv.
Mr. Gurmeet Singh Makker,Adv.
Ms. Alka Agrawal,Adv.
Mr. Pradeep Kumar Mittal,Adv.
Mr. Raj Kishor Choudhary,Adv.
For Respondent(s) Mr. V. Giri,Sr.Adv.
Mr. C. K. Sasi,Adv.
Mr. Manukrishnan G,Adv.
Mr. G. Prakash,Adv.
Mr. Jishu M.L.,Adv.
Ms. Priyanka Perakar,Adv.
Mr. Rameshwar Prasad Goyal,Adv.
Mr. O. P. Bhadani,Adv.
Mr. Sudhir Naagar,Adv.
Mr. D.K. Thakur,Adv.
Mr. Devendra Jha,Adv.
Mr. Debasis Misra,Adv.
Mr. Sunil Kumar Jain,Adv.
Mr. G. Umapathy,Adv.
Mr. Aditya Singh,Adv.
Mr. Rakesh K. Sharma,Adv.
Mr. M.A. Venkata Subramonian,Adv.
Mr. G. Tushar Rao,Adv.
Mr. Kumar Dushyant Singh,Adv.
Mr. Mayank Sharma,Adv.s
Mr. Naveen R. Nath,Adv.
Mr. Yatendra Sharma,Adv.
Mr. Satyavrat Sharma,Adv.
Mr. Prashant Kumar,Adv.
Mrs. Prabha Swami,Adv.
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UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner in SLP(C)No.33706/2016 prays and is granted two weeks' time to file rejoinder affidavit. List thereafter.
[O.P. SHARMA] [RAJINDER KAUR] AR-CUM-PS COURT MASTER