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[Cites 0, Cited by 0] [Section 768(3)] [Section 768] [Entire Act]

Bengal Presidency - Subsection

Section 768(3)(iv) in Police Regulations, Bengal , 1943

(iv)No clerk shall be nominated for the class of head clerk, accountant or reader clerk, permanent or officiating, unless he has passed an examination (1) in accounts with books and (2) in office procedure with books. (See regulation 807.)