Allahabad High Court
Jugul Kishore vs The State Of U.P. And Others on 22 August, 2024
Bench: Anjani Kumar Mishra, Jayant Banerji
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- WRIT - C No. - 6314 of 2012 Petitioner :- Jugul Kishore Respondent :- The State Of U.P. And Others Counsel for Petitioner :- Mukesh Prasad Counsel for Respondent :- C.S.C. Hon'ble Anjani Kumar Mishra,J.
Hon'ble Jayant Banerji,J.
Dismissed as infructuous.
For order, see order of date passed in Writ C No.73541 of 2011 (Mohammad Wasim Vs. State of U.P. & others.) Order Date :- 22.8.2024 Himanshu