Delhi High Court - Orders
Rugby Renergy Pvt Ltd vs Intex Technologies (India) Limited on 29 November, 2024
Author: Rekha Palli
Bench: Rekha Palli
$~4, 5, 6 and 8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 129/2024
RUGBY RENERGY PVT LTD .....Appellant
Through: Mr. Simran Mehta and Mr. Amit
Ranjan Singh, Advocates.
versus
INTEX TECHNOLOGIES (INDIA) LIMITED .....Respondent
Through: Mr. Sanjoy Ghose, Senior Advocate
with Mr. Pradeep Desodya,
Mr.Amandeep Singh, Mr. Rohan
Mondal, Mr. Mohit Garg and
Mr.Karamvir, Advocates.
+ FAO(OS) (COMM) 130/2024
RUGBY RENERGY PVT LTD .....Appellant
Through: Mr. Simran Mehta and Mr. Amit
Ranjan Singh, Advocates.
versus
NARENDRA BANSAL .....Respondent
Through: Mr. Sanjoy Ghose, Senior Advocate
with Mr. Pradeep Desodya,
Mr.Amandeep Singh, Mr. Rohan
Mondal, Mr. Mohit Garg and
Mr.Karamvir, Advocates.
+ FAO(OS) (COMM) 131/2024
RUGBY RENERGY PVT. LTD. .....Appellant
Through: Mr. Simran Mehta and Mr. Amit
Ranjan Singh, Advocates.
versus
INTEX TECHNOLOGIES (INDIA) LIMITED .....Respondent
Through: Mr. Sanjoy Ghose, Senior Advocate
with Mr. Pradeep Desodya,
Mr.Amandeep Singh, Mr. Rohan
Mondal, Mr. Mohit Garg and
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/12/2024 at 22:34:47
Mr.Karamvir, Advocates.
+ FAO(OS) (COMM) 165/2024
RUGBY RENERGY PVT LTD .....Appellant
Through: Mr. Simran Mehta and Mr. Amit
Ranjan Singh, Advocates.
versus
NARENDRA BANSAL .....Respondent
Through: Mr. Sanjoy Ghose, Senior Advocate
with Mr. Pradeep Desodya,
Mr.Amandeep Singh, Mr. Rohan
Mondal, Mr. Mohit Garg and
Mr.Karamvir, Advocates.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 29.11.2024
1. Both sides pray for and are granted four weeks' time to file their respective written submissions, not running into more than five pages each, as also the common convenience compilation.
2. List on 27.02.2025.
REKHA PALLI, J SAURABH BANERJEE, J NOVEMBER 29, 2024/uk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/12/2024 at 22:34:47