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Delhi High Court - Orders

Rugby Renergy Pvt Ltd vs Intex Technologies (India) Limited on 29 November, 2024

Author: Rekha Palli

Bench: Rekha Palli

                                          $~4, 5, 6 and 8
                                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +     FAO(OS) (COMM) 129/2024
                                                RUGBY RENERGY PVT LTD                          .....Appellant
                                                             Through: Mr. Simran Mehta and Mr. Amit
                                                                        Ranjan Singh, Advocates.
                                                             versus
                                                      INTEX TECHNOLOGIES (INDIA) LIMITED        .....Respondent
                                                                   Through: Mr. Sanjoy Ghose, Senior Advocate
                                                                            with    Mr.   Pradeep      Desodya,
                                                                            Mr.Amandeep Singh, Mr. Rohan
                                                                            Mondal, Mr. Mohit Garg and
                                                                            Mr.Karamvir, Advocates.

                                          +           FAO(OS) (COMM) 130/2024
                                                      RUGBY RENERGY PVT LTD                        .....Appellant
                                                                   Through: Mr. Simran Mehta and Mr. Amit
                                                                              Ranjan Singh, Advocates.
                                                                   versus
                                                      NARENDRA BANSAL                                                               .....Respondent
                                                                  Through:                                       Mr. Sanjoy Ghose, Senior Advocate
                                                                                                                 with   Mr.    Pradeep      Desodya,
                                                                                                                 Mr.Amandeep Singh, Mr. Rohan
                                                                                                                 Mondal, Mr. Mohit Garg and
                                                                                                                 Mr.Karamvir, Advocates.

                                          +           FAO(OS) (COMM) 131/2024
                                                      RUGBY RENERGY PVT. LTD.                       .....Appellant
                                                                   Through: Mr. Simran Mehta and Mr. Amit
                                                                              Ranjan Singh, Advocates.
                                                                   versus
                                                      INTEX TECHNOLOGIES (INDIA) LIMITED      .....Respondent
                                                                   Through: Mr. Sanjoy Ghose, Senior Advocate
                                                                            with    Mr.   Pradeep     Desodya,
                                                                            Mr.Amandeep Singh, Mr. Rohan
                                                                            Mondal, Mr. Mohit Garg and




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/12/2024 at 22:34:47
                                                                                                                  Mr.Karamvir, Advocates.
                                          +           FAO(OS) (COMM) 165/2024
                                                      RUGBY RENERGY PVT LTD                        .....Appellant
                                                                   Through: Mr. Simran Mehta and Mr. Amit
                                                                              Ranjan Singh, Advocates.
                                                                   versus
                                                      NARENDRA BANSAL                                                               .....Respondent
                                                                  Through:                                       Mr. Sanjoy Ghose, Senior Advocate
                                                                                                                 with   Mr.    Pradeep      Desodya,
                                                                                                                 Mr.Amandeep Singh, Mr. Rohan
                                                                                                                 Mondal, Mr. Mohit Garg and
                                                                                                                 Mr.Karamvir, Advocates.
                                                      CORAM:
                                                      HON'BLE MS. JUSTICE REKHA PALLI
                                                      HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                                    ORDER

% 29.11.2024

1. Both sides pray for and are granted four weeks' time to file their respective written submissions, not running into more than five pages each, as also the common convenience compilation.

2. List on 27.02.2025.

REKHA PALLI, J SAURABH BANERJEE, J NOVEMBER 29, 2024/uk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/12/2024 at 22:34:47