Allahabad High Court
M/S Meeraj Estate & Developers vs Commmissioner Of Income Tax on 28 November, 2017
Bench: Bharati Sapru, Saumitra Dayal Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- INCOME TAX APPEAL No. - 52 of 2014 Appellant :- M/S Meeraj Estate & Developers Respondent :- Commmissioner Of Income Tax Counsel for Appellant :- Rahul Agarwal Counsel for Respondent :- C.S.C., It,Gaurav Mahajan Hon'ble Bharati Sapru,J.
Hon'ble Saumitra Dayal Singh,J.
List in the next cause list to enable the learned counsel for the appellant to file a better copy of the partnership deed along with the case law on the subject.
Order Date :- 28.11.2017 pks