Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49A(1)] [Section 49A] [Entire Act]

State of Maharashtra - Subsection

Section 49A(1)(x) in The Maharashtra Cooperative Societies Rules, 1961

(x)[ provision for Election Fund for payment of election expenses;] [Substituted by Notification No. CSL-2014/697/C.R.04/13C, dated 30.8.2014 (w.e.f. 23.12.1961).]