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Rajasthan High Court - Jaipur

Bhim Singh Rawat S/O Shri Kan Singh @ Kana ... vs State Of Rajasthan on 1 July, 2021

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 10361/2021

                                   Bhim Singh Rawat S/o Shri Kan Singh @ Kana Rawat
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Devanshu Sharma, through VC. For Respondent(s) : Mr. Riyasat Ali, PP.

HON'BLE MR. JUSTICE INDERJEET SINGH Order 01/07/2021 Learned Public Prosecutor is directed to call for the case diary.

List on 08.07.2021.

(INDERJEET SINGH),J PREETI VALECHA /63 (Downloaded on 02/07/2021 at 09:25:28 PM) Powered by TCPDF (www.tcpdf.org)