Rajasthan High Court - Jaipur
Bhim Singh Rawat S/O Shri Kan Singh @ Kana ... vs State Of Rajasthan on 1 July, 2021
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 10361/2021
Bhim Singh Rawat S/o Shri Kan Singh @ Kana Rawat
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Devanshu Sharma, through VC. For Respondent(s) : Mr. Riyasat Ali, PP.
HON'BLE MR. JUSTICE INDERJEET SINGH Order 01/07/2021 Learned Public Prosecutor is directed to call for the case diary.
List on 08.07.2021.
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