Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4] [Entire Act] Union of India - Subsection Section 4(4) in The Prasar Bharati (Broadcasting Corporation Of India) Act, 1990 (4)The recommendations made by the committee constituted under sub-section (1) shall be binding for the purposes of appointments under this section.
