Section 17(1)(a) in The Gujarat Panchayats, Municipalities, Municipal Corporations and State Tax on Professions, Trades, Callings and Employments Act, 1976

[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

(a)any person from whom any amount of money is due, or may become due to an assessee on whom a notice demand has been served under this Act, or

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