Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 323] [Entire Act] State of Jharkhand - Subsection Section 323(3) in Bihar Education Code, 1961 (3)The candidates eligible for appointment may be interviewed by the Managing Committee, if necessary, which shall in all cases give due weight to the qualifications, teaching experience and efficiency of the candidates.
