Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act] State of Maharashtra - Subsection Section 38(3)(ix) in The Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971 (ix)in section 44, for the word "Tribunal" wherever it occurs, the words "Special Tribunal" shall be substituted;