Gujarat High Court
Legal Heirs Of Raghuvirsinh Sardarsinh ... vs Special Secretary (Appeals) on 2 August, 2019
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SCA/15321/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 15321 of 2014
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LEGAL HEIRS OF RAGHUVIRSINH SARDARSINH SALUJA
Versus
SPECIAL SECRETARY (APPEALS) & 5 other(s)
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Appearance:
MR VIMAL A PUROHIT(5049) for the Petitioner(s) No. 1,1.1,1.2,1.3,1.4
MR. MRUGESH A BAROT(6709) for the Petitioner(s) No. 1,1.1,1.2,1.3,1.4
GOVERNMENT PLEADER(1) for the Respondent(s) No. 1,2,3,4
MR MTM HAKIM(1190) for the Respondent(s) No. 5,6
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 02/08/2019
ORAL ORDER
By way of last opportunity, put up next week as prayed for.
(BELA M. TRIVEDI, J) AMAR SINGH Page 1 of 1 Downloaded on : Sat Aug 03 01:54:23 IST 2019